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[Cites 0, Cited by 0] [Section 328] [Entire Act]

State of Uttar Pradesh - Subsection

Section 328(4) in Rules under the United Provinces Excise Act, 1910

(4)No new shop shall be licensed in close proximity to a place of public resort, school, hospital, place of worship or factory, or to the entrance to a bazar or a residential colony. All objections to the licensing of a shop made by persons affected, shall receive full consideration.