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Patna High Court - Orders

M/S Sitaram Singh Construction Pvt. ... vs The Union Of India & Anr on 24 July, 2009

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                              COM PET No.5 of 2009
                    M/S SITARAM SINGH CONSTRUCTION PVT. LTD.
                                     Versus
                            THE UNION OF INDIA & ANR
                                  -----------

7.   24.7.2009

As prayed for by learned counsel for the respondent no.2, the Registrar of Companies, put up the matter on 21st August, 2009 to enable him to file the counter affidavit in the matter.

(Ramesh Kumar Datta,J.) spal/