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[Cites 0, Cited by 0] [Section 15(14)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(14)(ii) in First Statutes of the University of Udaipur

(ii)[ Vice-Chancellor shall then take action to obtain the Chancellor's orders appointing him as a member of the Board and communicate the same to him.] [Reworded by Resolution No. 48. dated 27-10-1964 and approved by the Chancellor on 18-11-1964.]