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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(b) in The Vidarbha Irrigation Development Corporation Act, 1997

(b)to plan, investigate, design construct and manage those irrigation projects and their command area development [and to help drip irrigation schemes through the Agriculture Department of Government] [These words were added by Maharashtra 9 of 2000, section 3 w.e.f. 8-10-1999.];