Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 17 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~98
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9069/2025
M/S THEME ENGINEERING SERVICES PVT. LTD......Petitioner
Through: Ms. Nandadevi Deka, Mr. Shashwat
Pratyush, Ms. Shubhra Chander
Sharma and Mr. Arunabha Ganguli,
Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA.....Respondent
Through: Mr. Ankur Mittgal and Mr. Rakshit
Ranjan, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 17.07.2025 CM APPL.41880/2025 (to bring on record addl./supplementary report)
1. The petitioner has filed the present application seeking leave of this Court to place on record an Additional/Supplementary Report dated 11.07.2025 submitted by the Expert Committee constituted by the respondent.
2. It is submitted that the aforementioned Supplementary Report contains findings based on inspection of preserved components of the collapsed bridge, carried out on 01.07.2025 and 02.07.2025 and was subsequently received by the petitioner on 14.07.2025, i.e. after the conclusion of the final hearing dated 08.07.2025.
3. In the circumstances, the application is allowed. The Additional/ Supplementary Report dated 11.07.2025 is taken on record.
SACHIN DATTA, J JULY 17, 2025/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2025 at 21:36:06