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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(1)(c) in Tamil Nadu Panchayats (Elections) Rules, 1995

(c)If there is an equality of votes between two or more contesting candidates, and the addition of one vote will entitle any of these candidates to be declared elected, the Returning Officer shall decide between these candidates by lot and the candidate on whom the lot falls shall be deemed to have received an additional vote. The Returning Officer shall, then, declare the result accordingly.