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[Cites 0, Cited by 0] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(14) in The M.P. Factories Rules, 1962

(14)Polymerising machines. - (a) Printed fabric shall be thoroughly dried by passing them over drying cans or through hot flue or other equally effective means, before the same is allowed to pass through polymerising machines.
(b)Infra-red ray heaters of polymerising machines shall be cut-off while running the prints.]