Section 9A(2)(d) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(2)(d) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(d)The proclamation shall be published in a Tamil news paper having wide circulation in the area where the vehicle is detained and the costs of such publication shall be deemed to be cost of the sale. A copy of proclamation shall be affixed on a conspicuous place on the vehicle and on the notice boards of the office of the authorised officer and the office of the Regional Transport Officer by whom the permit was issued in the transport vehicle.

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State of Tamilnadu - Subsection

Section 9A(2)(d) in Tamil Nadu Motor Vehicles Taxation Rules, 1974