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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Bihar - Subsection

Section 170(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)a roofing bracket referred to in clause (a) is secured in its place by nailing pointed metal projections attached to the under side of such bracket and securely driven into a steep roof on which it is used or secured by a rope passed over the ridge pole and tie of such roof.