Himachal Pradesh High Court
Mohan Meakain Limited vs . Shashi Distilleries Pvt. Ltd. on 23 February, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
MOHAN MEAKAIN LIMITED VS. SHASHI DISTILLERIES PVT. LTD.
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CARBC NO. 06 OF 2017 A/W CARBC NO. 8 OF 2017 & EX.
PETITION NO. 10 OF 2018 23.02.2022 Present: Mr. J.S. Bhogal, Senior Advocate, with Mr. T.S. Bhogal, Advocate, for the petitioner.
Mr. Ankush Dass Sood, Senior Advocate, with M/s Anuj Gupta and Rohit Sharma, Advocates for the respondent.
CARBC No. 08 of 2017 Mr. Ankush Dass Sood, Senior Advocate, with M/s Anuj Gupta and Rohit Sharma, Advocates for the petitioner.
Mr. J.S. Bhogal, Senior Advocate, with Mr. T.S. Bhogal, Advocate, for the respondent.
Ex. Petition No. 10 of 2018Mr. J.S. Bhogal, Senior Advocate, with Mr. T.S. Bhogal, Advocate, for the D.H. Mr. Ankush Dass Sood, Senior Advocate, with M/s Anuj Gupta and Rohit Sharma, Advocates for the JD.
As prayed for, let these cases be listed for consideration on 21.03.2022.
(Ajay Mohan Goel) Judge February 23, 2022 (vinod) ::: Downloaded on - 23/02/2022 20:12:27 :::CIS