Madhya Pradesh High Court
Ashish Agrawal vs Devi Ahilya Vishvvidyalay Indore on 22 March, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-6193-2018
(ASHISH AGRAWAL Vs DEVI AHILYA VISHVVIDYALAY INDORE)
2
Indore, Dated : 22-03-2018
Petitioner Nos.1 and 2 appear in person.
Mr. Lucky Jain, Advocate for the respondents.
Learned counsel for the respondents seeks three days' time to file return. List after one week.
sh (HEMANT GUPTA) (S.K. AWASTHI) e CHIEF JUSTICE JUDGE ad PREM SHANKAR MISHRA Pr a 2018.03.22 16:15:24 hy
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