Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 102K in Karnataka Municipal Corporations Act, 1976 102K. Grants or loans to the Board. - The State Government may extend grants to the Board on such terms and conditions as the State Government may determine.
