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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(3)The meeting Governed on requisition shall be a special meeting to discuss only those items of agenda for which requisition is given and shall necessarily be chaired by the Director on convenient date and time.