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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(1)Every trustee or administrator of a trust or endowment shall prepare in Form I, a budget in respect of the next financial year, the estimated receipts and expenditure during that financial year and forward the same to the Board atleast ninety days before the beginning of the financial year.