Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 36 in The Insecticides Rules, 1971

36. Conditions to be specified for storage of insecticides.

(1)The packages containing insecticides shall be stored in separate rooms or premises, away from the rooms or premises used for storing other articles or shall be kept in separate almirah under lock and keys depending upon the quantity and nature of the insecticides.
(2)The rooms or premises meant for storing insecticides shall be well-built, dry, well lit and ventilated and of sufficient dimension.