Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 164 in Tripura Panchayats Act, 1993 164. Works constructed by a Zilla Parishad to vest in it. - All roads, buildings or other works constructed by the Zilla Parishad with its own funds shall vest in it.
