Section 11A(2) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006
(2)The Pro Vice-Chancellor shall hold office for a period of three years which may be renewed for not more than one term:Provided that no person shall be appointed to, or continue in the office of the Pro Vice-Chancellor if she has attained the age of sixty eight years.
