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State of Telangana - Section

Section 36 in Telangana State Private Universities (Establishment and Regulation) Act, 2018

36. University to follow rules, regulations, norms, etc., of the regulating bodies.

- Notwithstanding anything contained in this Act, the University shall be bound to comply with all the rules, regulations, norms, etc., of the Regulating Bodies and provide all such facilities and assistance to such Bodies as are required by them to discharge their duties and carry out their functions.Chapter - VII Funds of the University