Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv on 23 March, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~20-22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021& I.A. No. 3720/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. S.K. Pandey, Mr. Anshul Rai,
Mr. Chandrashekhar AC and Mr.
Awanish Kumar, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh and Ms. Rashi
Gupta, Advocates.
+ O.M.P. (COMM) 105/2021 & I.A. No. 3721/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. S.K. Pandey, Mr. Anshul Rai,
Mr. Chandrashekhar AC and Mr.
Awanish Kumar, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh and Ms. Rashi
Gupta, Advocates.
+ O.M.P. (COMM) 106/2021 & I.A. No. 3722/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. S.K. Pandey, Mr. Anshul Rai,
Mr. Chandrashekhar AC and Mr.
Awanish Kumar, Advocates.
versus
TATA-ALDESA JV ..... Respondent
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:26.03.2021
16:53
Through: Mr. Sameer Parekh and Ms. Rashi
Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 23.03.2021
1. The learned counsel for the Petitioner states that Mr. Balbir Singh, ASG is in personal difficulty today.
2. Re-notify on 20th May, 2021.
SANJEEV NARULA, J MARCH 23, 2021 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:26.03.2021 16:53