Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Dedicated Freight Corridor ... vs Tata Aldesa Jv on 23 March, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~20-22
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 104/2021& I.A. No. 3720/2021
                               DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
                               LIMITED (DFCCIL)                               ..... Petitioner
                                              Through: Mr. S.K. Pandey, Mr. Anshul Rai,
                                                         Mr. Chandrashekhar AC and Mr.
                                                         Awanish Kumar, Advocates.

                                                versus

                               TATA ALDESA JV                                   ..... Respondent
                                            Through:        Mr. Sameer Parekh and Ms. Rashi
                                                            Gupta, Advocates.

                          +    O.M.P. (COMM) 105/2021 & I.A. No. 3721/2021
                               DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
                               LIMITED (DFCCIL)                                ..... Petitioner
                                              Through: Mr. S.K. Pandey, Mr. Anshul Rai,
                                                          Mr. Chandrashekhar AC and Mr.
                                                          Awanish Kumar, Advocates.

                                                versus

                               TATA ALDESA JV                                   ..... Respondent
                                            Through:        Mr. Sameer Parekh and Ms. Rashi
                                                            Gupta, Advocates.

                          +    O.M.P. (COMM) 106/2021 & I.A. No. 3722/2021
                               DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
                               LIMITED (DFCCIL)                                ..... Petitioner
                                              Through: Mr. S.K. Pandey, Mr. Anshul Rai,
                                                          Mr. Chandrashekhar AC and Mr.
                                                          Awanish Kumar, Advocates.

                                                versus

                               TATA-ALDESA JV                                    ..... Respondent



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:26.03.2021
16:53
                                                    Through:      Mr. Sameer Parekh and Ms. Rashi
                                                                 Gupta, Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                        ORDER

% 23.03.2021

1. The learned counsel for the Petitioner states that Mr. Balbir Singh, ASG is in personal difficulty today.

2. Re-notify on 20th May, 2021.

SANJEEV NARULA, J MARCH 23, 2021 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:26.03.2021 16:53