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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(7) in The Nalanda Open University Act, 1995

(7)not more than two experts from outside the University service, to be co-opted by the Academic Council for specific purposes according to need:Provided that until appointments are made so as to fill up the seats specified in clauses (3), (5) and (6), the Chancellor shall nominate such number of teachers from other Universities in the State as he may think fit, not below the rank of Professor, to be members of the Academic Council.