Patna High Court - Orders
M/S Prabhat Construction Company vs The Commissioner Of Income Tax 1 Patna on 8 August, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.569 of 2016
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M/s Prabhat Construction Company
.... .... Appellant/s
Versus
The Commissioner of Income Tax -1, Patna
.... .... Respondent/s
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Appearance :
For the Appellant/s :
For the Respondent/s :
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 08-08-2017Learned counsel for the appellant prays for four weeks' further time to rectify the defects pointed out by the office.
Prayer allowed.
(Rajendra Menon, CJ) (Anil Kumar Upadhyay, J) P.K.P. U