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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

Daman and Diu - Subsection

Section 82(1)(d) in Daman and Diu Value Added Tax Regulation, 2005

(d)"legal practitioner" means an advocate, vakil or an attorney of any High Court, and includes a pleader in practice.