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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2)(g) in Haryana District Mineral Foundation Trust Rules, 2016

(g)Skill development- skill development for livelihood support, income generation and economic activities for local eligible persons shall be taken up. This will include training, development of skill development centre, self-employment schemes and support to self help groups and provision of forward and backward linkages for, such self-employment economic activities.