Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in The Rajasthan Brewery Rules, 1972

18. All mashtuns and other vessels to be gauged.

- All mashtuns and fermenting vessels shall be gauged jointly by the officer-in-charge and the licensee. Tables in Form R.B. 2 shall be prepared by the officer-in-charge showing the total capacity of each vessel in litres (or in case of mashtuns, in imperial bushels) and the capacity of each tenth of centimetre in depth.