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State of Tamilnadu - Section

Section 138 in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

138. Converts to Christianity from any Hindu Backward Class Community or Most Backward Class Community (except the converts to Christianity from Meenavar, Parvatharajakulam, Pattanavar, Sembadavar, Mukkuvar or Mukayar and Paravar) or Denotified Communities.