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[Cites 0, Cited by 0] [Section 250] [Entire Act]

State of Telangana - Subsection

Section 250(2) in Telangana Panchayat Raj Act, 2018

(2)The Government shall cause every recommendation made by the Commission under this section together with an explanatory memorandum as to the action taken thereon to be laid before the Legislature of the State.