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State of Rajasthan - Section

Section 22 in Rajasthan Special Economic Zones Act, 2015

22. Repeal.

- The Rajasthan Special Economic Zone Development Act, 2003 (Act No. 21 of 2003) is hereby repealed and the provisions of Rajasthan General Clauses Act, 1955 (Act No. 8 of 1955) shall apply to such repeal.