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[Cites 0, Cited by 6] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The Factories Act, 1948

(3)If it appears to an Inspector that the water used in a factory for increasing humidity which is required to be effectively purified under sub-section (2) is not effectively purified he may serve on the manager of the factory an order in writing, specifying the measures which in his opinion should be adopted, and requiring them to be carried out before specified date.