Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(7)(ii) in The Armed Forces Tribunal (Procedure) Rules, 2008

(ii)notice of the application has been served on the authority which passed the order against which the application has been filed; and