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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(i) in Sardar Patel University Act, 1955

(i)the Secondary School Certificate Examination [***] [Words 'in the eleventh standard' deleted by Gujarat 14 of 2002, dated 6th April 2002 (w.e.f. 01-08-2002).] or the Higher Secondary School Certificate Examination] [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted by Gujarat 14 of 2002, dated (V ' April 2002 (w.e.f. 01-08-2002).] in such subjects and with such standards of attainment as may be prescribed by the Statutes; or