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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Chattisgarh - Subsection

Section 81(3) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(3)The Returning Officer shall send two signed copies of every return under sub-rule (1) to the District Election Officer- who shall retain one copy in his office and send the other copy to the Commission forthwith.