Section 10(1) in Arunachal Pradesh Water Supply Act, 2015
(1)The rural consumers who settle near or within periphery of urban and Semi-urban towns but has water supply from the pipelines of urban and Semi-urban areas shall pay the water charges under the provisions of this Act. Similarly, the consumers who settle within Urban/semi- urban towns and get water from rural water supply pipe lines shall also pay the water charges on equal footing.
