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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. State Veterinary Council Rules, 1993

(1)Any person desiring to retain his name in the State Veterinary Register shall pay to the State Council every five years a registration renewal fee of Rs. 15/- (Rupees Fifteen only) before the 1st day of April of the year in which his registration renewal falls due.