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[Cites 0, Cited by 0] [Section 654] [Entire Act]

State of Haryana - Subsection

Section 654(1) in Punjab Jail Manual

(1)A money grant equal to two and a half per centum of the net cash profits from jail manufactories will be placed at the disposal of the Inspector-General annually for distribution to jails, with a view to enabling indigent prisoners to lead a life of honesty for some time after release and while in quest of work.