Gujarat High Court
Ramesh Venkatesh Iyer vs State Of Gujarat on 5 May, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
R/CR.MA/8319/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 8319 of
2015
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RAMESH VENKATESH IYER....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
MR MOUSAM R YAGNIK, ADVOCATE for the Applicant(s) No. 1
MS NISHA THAKOR, APP for the Respondent-State
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CORAM: HONOURABLE MR.JUSTICE PARESH
UPADHYAY
Date : 05/05/2015
ORAL ORDER
1. This is an application for temporary bail.
2. Considering the totality, this application is rejected.
(PARESH UPADHYAY, J.) Salim/63 Page 1 of 1