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Gujarat High Court

Ramesh Venkatesh Iyer vs State Of Gujarat on 5 May, 2015

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

       R/CR.MA/8319/2015                                       ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



  CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 8319 of
                                     2015

==========================================================
                    RAMESH VENKATESH IYER....Applicant(s)
                                 Versus
                     STATE OF GUJARAT....Respondent(s)
==========================================================
Appearance:
MR MOUSAM R YAGNIK, ADVOCATE for the Applicant(s) No. 1
MS NISHA THAKOR, APP for the Respondent-State
==========================================================

            CORAM: HONOURABLE MR.JUSTICE PARESH
                   UPADHYAY

                               Date : 05/05/2015


                                ORAL ORDER

1. This is an application for temporary bail.

2. Considering the totality, this application is rejected.

(PARESH UPADHYAY, J.) Salim/63 Page 1 of 1