Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

M/S. Sarvana Global Energy Limited vs Msefc (Micro And Small Enterprises ... on 2 September, 2021

Author: C.R. Dash

Bench: C.R. Dash

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No.4092 of 2020


     M/s. Sarvana Global Energy Limited             ........         Petitioner
                                                     Mr. Sarat Kumar Gajendra, Adv.

                                     -Versus-


    MSEFC (Micro and Small Enterprises Facilitation Council),
    Cuttack & others.
                                               ........      Opposite Parties
                                                       Mr. S.S. Kanungo, AGA

                                     CORAM:
                                     JUSTICE C.R. DASH


                                               ORDER

02.09.2021 Order No.

06.

1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. List this matter two weeks after, as prayed for by learned counsel for the petitioner.

............................... (C.R. Dash) JUDGE Subha