Orissa High Court
M/S. Sarvana Global Energy Limited vs Msefc (Micro And Small Enterprises ... on 2 September, 2021
Author: C.R. Dash
Bench: C.R. Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.4092 of 2020
M/s. Sarvana Global Energy Limited ........ Petitioner
Mr. Sarat Kumar Gajendra, Adv.
-Versus-
MSEFC (Micro and Small Enterprises Facilitation Council),
Cuttack & others.
........ Opposite Parties
Mr. S.S. Kanungo, AGA
CORAM:
JUSTICE C.R. DASH
ORDER
02.09.2021 Order No.
06.
1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. List this matter two weeks after, as prayed for by learned counsel for the petitioner.
............................... (C.R. Dash) JUDGE Subha