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State of West Bengal - Section

Section 48 in The Alipurduar University Act, 2018

48. Casting of vote by the Chairman.

- At a meeting of the Court, the Executive Council, the Faculty Councils for Postgraduate Studies, the Councils for Undergraduate Studies or any other authority or body of the University, the person presiding at the meeting shall not vote in the first instance, but shall have and exercise a casting vote in the case of an equality of votes.