Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 357] [Entire Act]

State of Goa - Subsection

Section 357(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(2)The date on which and the place at which the certified copy is issued shall be recorded therein.