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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

(2)The Trading licensee shall also comply with Regulations on phasing of open access in electricity distribution, Standards of Performance, Electricity Supply Code, specified by the Commission, etc.