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[Cites 0, Cited by 0] [Section 36(10)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(10)(i) in Haryana Liquor Licence Rules, 1970

(i)The draw of lots shall not be made by any officer/official directly and indirectly connected with the process of allotment of retail licensed outlets.