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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

(2)Where the members of the crew of a ship are to be examined, not less than 10 members of the crew or such other number as the Principal Officer or the Surveyor in charge of the Mercantile Marine Department may decide, shall be examined.