Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Assam - Section Section 23 in The Assam Excise Act, 1910 23. Payment for grant for exclusive privilege. - Instead of or in addition to any duty leviable under this Chapter the State Government may accept payment of a sum in consideration of the grant of any exclusive privilege under Section 19.
