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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(v) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(v)"Rural area" means any area or areas falling within the territorial jurisdiction of a Panchayat, but doesn't include the areas falling within any urban area;