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State of Uttarakhand - Section

Section 22 in Himalayan Garhwal University Act, 2016

22. Authorities of the University.

- The following shall be the authorities of the University; namely:-
(a)The Board of Governors;
(b)The Board of Management;
(c)The Academic Council;
(d)The Finance Committee; and
(e)Such other authorities as may be declared by the Statutes to be authorities of the University.