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State of Goa - Section

Section 89 in Goa Prisons Rules, 2006

89. Assistant Superintendent and Superintendent responsible for safe custody of prisoner's private property and delivery thereof to the prisoner on his release.

- The Assistant Superintendent and Superintendent are responsible for the safe custody and due delivery, on release, of all property other than property dealt with under rules 91 and 96 brought by a prisoner or received there on his account.