Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in The Electricity Act, 2003 (3)“area of supply” means the area within which a distribution licensee is authorised by his licence to supply electricity;
