Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] State of Kerala - Subsection Section 4B(b) in Kerala General Sales Tax Rules, 1963 (b)he shall not have completed 47 years of age on the first day of July of the year in which applications are invited;
