Section 1 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005
1. Short title, extent and commencement.
(1)These rules may be called the Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005.(2)They shall extend to all the areas where the Andhra Pradesh Excise Act, 1968 is in force.(3)They shall come into force at once.
