Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 6 in THE KERALA EDUCATION (AMENDMENT) ACT, 2021 6. Amendment of section 34.— In section 34 of the principal Act, for the words “Education Department”, the words “Department of General Education” shall be substituted.
