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Kerala High Court

M.Prasad And Another vs University Of Kerala & Others on 14 October, 2008

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 30031 of 2008(A)



1. M.PRASAD AND ANOTHER
                      ...  Petitioner

                        Vs

1. UNIVERSITY OF KERALA & OTHERS
                       ...       Respondent

                For Petitioner  :SRI.BIJU BALAKRISHNAN

                For Respondent  : No Appearance

The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :14/10/2008

 O R D E R
                          ANTONY DOMINIC, J.
                         ===============
                    W.P.(C) NO. 30031 OF 2008 (A)
                    ====================

              Dated this the 14th day of October, 2008

                              J U D G M E N T

Heard both sides.

2. If as stated by the petitioners, Ext.P8 representation filed by them have been received and is pending, that shall be considered by the 2nd respondent. This shall be done, as expeditiously as possible, at any rate within 4 weeks of production of a copy of this judgment.

Writ petition is disposed of as above.

ANTONY DOMINIC, JUDGE Rp